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Union of India - Section

Section 50 in The Competition Commission of India (General) Regulations, 2009

50. Inspection and copying charges.

(1)A party to the proceedings, on application, may be allowed inspection of records relating to its case by the Secretary, on such conditions as may be specified, on payment of rupees one thousand per day per case.
(2)Copying charges for the parties to the proceedings shall be rupees fifty per page.