Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 41 in Kerala Municipality Building Rules, 1999 41. Corridor, verandahs and passageways. - The clear width of any corridor, verandah or passageway in any building shall be not less than 1.0 metre at any point.
