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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Gujarat - Subsection

Section 123(2)(m) in The Gujarat Industrial Relations Act, 1946

(m)the officers, [members of the office staff] [These words were inserted by Bombay 63 of 1953, section 30(1).] [and members of approved unions] [These words were inserted by Bombay 43 of 1948, section 28(i).] to be authorised under section 25 and the manner in which and the conditions subject to which the rights under that section shall be exercised;