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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(ii) in Rajasthan Electricity Regulatory Commission (Distribution Licensee’s Standards of Performance) Regulations, 2003

(ii)Compilation will be made every month Unattached complaints may be brought forward after each intervals, so that a true picture of the pendency is reflected.