Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 60H in The Punjab Land Revenue Act, 1887 60H. Recovery of additional land-revenue. - The additional land-revenue and the penalty, if any, under this Chapter shall be recoverable as land revenue.
