Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Mother Boon Foods Pvt. Ltd vs Ready Roti India Pvt. Ltd on 9 October, 2023

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                    $~9
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           ARB.P. 750/2023
                                                MOTHER BOON FOODS PVT. LTD.
                                                                                            ..... Petitioner
                                                                Through: Mr.Lalit Bhardwaj and Mr.Jatin
                                                                         Anand, Advocates.

                                                                                      versus

                                                READY ROTI INDIA PVT. LTD.
                                                                                                                                   ..... Respondent
                                                                                      Through:                 Mr.Shrey Chathly, Advocate.

                                                CORAM:
                                                HON'BLE MR. JUSTICE YOGESH KHANNA
                                                                 ORDER

% 09.10.2023

1. As sought, response be filed by the respondent within four weeks from today with an advance copy thereof to the learned counsel for petitioner.

2. List again on 24.11.2023.

YOGESH KHANNA, J.

OCTOBER 09, 2023 M This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 03:14:23