Delhi High Court - Orders
Mother Boon Foods Pvt. Ltd vs Ready Roti India Pvt. Ltd on 9 October, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 750/2023
MOTHER BOON FOODS PVT. LTD.
..... Petitioner
Through: Mr.Lalit Bhardwaj and Mr.Jatin
Anand, Advocates.
versus
READY ROTI INDIA PVT. LTD.
..... Respondent
Through: Mr.Shrey Chathly, Advocate.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 09.10.2023
1. As sought, response be filed by the respondent within four weeks from today with an advance copy thereof to the learned counsel for petitioner.
2. List again on 24.11.2023.
YOGESH KHANNA, J.
OCTOBER 09, 2023 M This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 03:14:23