Calcutta High Court (Appellete Side)
Parijat Saha vs Unknown on 16 September, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
16.09.2025 158 Ct. No. 26 S.D. C.R.R. 2065 of 2025 In the matter of: Parijat Saha ....Petitioner Ms. Tuli Sinha ...For the Petitioner The petitioner will serve a copy of the revisional application upon the opposite parties and file an affidavit of service on the next date.
List the revisional application before the appropriate court in the Monthly List of November, 2025.
(Debangsu Basak, J.)