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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(xxix) in Jharkhand Co-operative Societies Rules, 2008

(xxix)'Fishermen society' means a society the core object of which is to obtain fishing rights, increase fish production, providing imputs for fish production, marketing of fish, generate employment and income for its members.