Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62AA] [Entire Act] State of Karnataka - Subsection Section 62AA(3) in Karnataka Irrigation Act, 1965 (3)To operate and maintain canals within its jurisdiction;
