Bombay High Court
Ramesh Ramrao Mohite And Others vs The State Of Maharashtra And Others on 15 February, 2019
Bench: S. V. Gangapurwala, A. M. Dhavale
1 wp 11947.18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 11947 OF 2018
Maya Prakash Kharangule and others .. Petitioners
Versus
The State of Maharashtra and others .. Respondents
Shri Aniruddha A. Nimbalkar, Advocate for Petitioners.
Shri P. S. Patil, Adl.G.P. for Respondent Nos. 1 and 2.
WITH
WRIT PETITION NO. 1138 OF 2018
CORAM : S. V. GANGAPURWALA AND
A. M. DHAVALE, JJ.
DATE : 15TH FEBRUARY, 2018.
ORDER :
. Await service, returnable date is extended by five (05) weeks.
2. Interim order passed earlier to continue till then.
[A. M. DHAVALE, J.] [S. V. GANGAPURWALA, J.] bsb/Feb. 19 ::: Uploaded on - 18/02/2019 ::: Downloaded on - 17/03/2019 17:15:56 :::