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State of Punjab - Section

Section 13 in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960

13. Statements to be checked up by Officers.

- Every Field Kanungo shall carry out a complete check of these statements with the relevant entries of the khasra girdawari and record a certificate to that effect on them. The Tahsildar or Naib Tahsildar concerned shall carry out similar check of twentyfive per cent entries in Forms 'A' and 'C'. The Assistant Collector and the Collector may at any time carry out random checks of these forms.