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[Cites 0, Cited by 0] [Section 775] [Entire Act]

State of Uttar Pradesh - Subsection

Section 775(2) in Rules under the United Provinces Excise Act, 1910

(2)The addition of water to obscured spirit does not materially affect the degree of obscuration. In the case, therefore, of reduction of column coloured rum of in cask at time of issue, the degree of obscuration ascertained when caramel was first added, will be treated as unchanged.