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State of Haryana - Section

Section 4 in Haryana Zila Parishad Primary Education Service Rules, 2003

4. Appointing Authority.

- All appointments to the Service shall be made by the concerned Zila Parishad on recommendation of the Commission :Provided that a vacancy which could not be anticipated may be filled in by the concerned Zila Parishad for a period of six months or till a candidate is recommended by the Commission, whichever is earlier, with the prior permission of the Government.