Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

Greater Bengaluru City Corporation -

Section 87(2)(d) in Bangalore Water Supply and Sewerage Act, 1964

(d)the conditions subject to which the Board may borrow under section 21;