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State of Rajasthan - Section

Section 13 in The Rajasthan Private Universities Act, 2005

13. The Visitor.

(1)The Governor of Rajasthan shall be the Visitor of the university.
(2)The Visitor shall, when present, preside at the convocation of the university for conferring degrees and diplomas. The Visitor shall have the following powers, namely:-
(a)to call for any paper or information relating to the affairs of the university;
(b)on the basis of the information received by the Visitor, if he is satisfied that any order, proceeding or decision taken by any authority of the university is not in conformity with the provisions of this Act or Statutes, Ordinances, Regulations and Rules made thereunder, he may issue such directions as he may deem fit in the interest of the university and the directions so issued shall be complied with by the university.