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[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(5)(b) in The Indian Electricity Rules, 1956

(b)[ Every earthing system belonging to either the supplier or the consumer shall be tested for its resistance to earth on a dry day during dry season not less than once a year. Records of such tests shall be maintained and shall be produced, if required, before the Inspector or any officer appointed to assist him and authorised under sub-rule (2) of rule 4-A.] [Sub-R. (5) renumbered as Clause (a) thereof and Clause (b) inserted by G.S.R. 1723, dated 21.11.1977 (w.e.f. 31.12.1977). ]