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[Cites 0, Cited by 0] [Section 906] [Entire Act]

Bengal Presidency - Subsection

Section 906(ii) in Police Regulations, Bengal , 1943

(ii)Muskets complete with oil bottle and pull through changed half-yearly, ammunition changed yearly, great coats anti waterproofs issued according to season not being permanent issues need not find entry, but the Armed Inspector should safeguard himself by obtaining detailed receipts from officers concerned on issue.