Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 428] [Entire Act] Union of India - Subsection Section 428(c) in The Central Excise Act, 1944 (c)engages in the manufacture, production or storage of such goods without having applied for the 429[registration as] required under Section 6, or
