Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act] State of Maharashtra - Subsection Section 117(1)(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 (b)the name of the Market Committee whose affairs are to be enquired into or whose accounts and records are to be inspected;