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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(xlii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xlii)to entertain, adjudicate upon and, if deemed fit, to redress grievances of the employees and the students;