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State of Jammu-Kashmir - Section

Section 27 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

27. Refund of cost of training.

- A person appointed as a member of the Force shall be bound to serve for a period of five years. In the event of such person resigning from service before the expiry of five years, he shall refund the cost of training as assessed by the Director proportionately.