Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Bombay Presidency - Section Section 10 in THE BOMBAY LIFTS ACT, 1939 10. Delegation of the powers of Government,- The State Government may delegate any of the powers conferred on it by or under this Act to such officer as it thinks fit.
