Section 3(2) in West Bengal Consumer Protection Rules, 1987
(2)The President and the members of the District Forum shall be entitled to such travelling allowance and daily allowance on official tour as are admissible to a [Group A] [Substituted by Notification No. 530-DCA, dated 30.7.2001 w.e.f. 30.7.2001.] officer of the State Government.
