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Union of India - Section

Section 12 in The Short Term Loan Scheme for Modernisation of Sugar Factories For Simultaneous Processing of Raw Sugar with Crushing of Sugar Cane

12.

Other conditions associated with Sugar Development Fund loans not specifically mentioned above will apply mutatis mutandis.AnnexureForm 'A(for application for short term loan for purchase and installation of machinery and equipment required for processing of raw sugar along with crushing of sugarcane - Rule 16-A)