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Pr. Commissioner Of Income Tax 5 vs Sarangpur Coop Bank Ltd. on 14 September, 2018

     ITEM NO.6                               REGISTRAR COURT. 1                   SECTION III

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS


                                       BEFORE THE REGISTRAR MR. KAPIL MEHTA

                                        Civil Appeal      No(s).    23505/2017

     PR. COMMISSIONER OF INCOME TAX 5                                            Appellant(s)

                                                          VERSUS

     SARANGPUR COOP BANK LTD.                                                    Respondent(s)


     WITH
     C.A. No. 3342/2018 (III)


     Date : 14-09-2018 This appeal was called on for hearing today.


     For Appellant(s)
                                         Mr Arun Kumar Singh, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Service is complete on the sole respondent in C.A. No. 3342/2018 but none has entered appearance.

Await certificate of service in respect of the sole respondent in C.A. No. 23505/2017. Reminder be issued.

In both matters, ld. Counsel for the appellant is granted four weeks time as last opportunity for filing affidavit of valuation and ad valorem court fee. Signature Not Verified

List again on 29.10.2018.

VINOD KUMAR TIWARI Date: 2018.09.19 09:44:10 IST Reason:

KAPIL MEHTA Registrar 14.09.2018 hj