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State of Goa - Section

Section 192 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

192. Stacking of cement and other material bags.

- The employer shall ensure at a construction site of a building or other construction work that -
(a)the cement or other materials in bags shall be stacked in a header and stature-wise in rows alternately in not more than 10 numbers and there will be circulation of space of at least 600 mm in between two such rows;
(b)while removing bags from stack pile, the stability of such stack pile is ensured;
(c)bags containing cement or lime are stored in dry places;
(d)the material like bricks, tiles or blocks are stored on a firm ground;
(e)reinforcing steel is stored according to its shape, size and length;
(f)stack of reinforcing steel is kept as low as possible;
(g)no pipe is stored on rack or in stack where such pipe is likely to fall by rolling;
(h)the angle of repose is maintained where loose materials are stacked;
(i)when dust ladden material is to be stored or handled, measures are taken to suppress the dust produced by such storing or handling and suitable personal protective equipment are supplied to and used by the building workers working for such storing or handling.
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