- A sum of money sufficient to meet all expenses together with a warrant credit note for the fares required if the journey is to be performed by rail, shall be made over to the warder in charge or the officer incharge of the escort, as the case may be, by the Superintendent of the despatching jail.Note. - For further particulars on the subject of the transfer of prisoners, see Act 111 of 1900, and the rules made under thereof.
