Supreme Court - Daily Orders
Apsrtc Rep.By Its Vc & Md vs Abdul Asad on 7 February, 2014
ITEM NO.20 COURT NO.7 SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 1438/2014
(From the judgement and order dated 25/06/2013 in WA No.739/2013 of The
HIGH COURT OF A.P AT HYDERABAD)
APSRTC REP.BY ITS VC & MD & ORS Petitioner(s)
VERSUS
ABDUL ASAD Respondent(s)
I.A.1 (With appln(s) for c/delay in filing SLP,c/delay in refiling SLP)
Date: 07/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE K.S. RADHAKRISHNAN
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. R. Sauthan Krishnan,Adv.
Mr. Praveen Kumar Pandey,Adv.
For Mr. C.S.N. Mohan Rao,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
We find no ground to entertain this special leave petition which is, accordingly, dismissed.
|(Narendra Prasad) | |(N.S.K. Kamesh) | |Court Master | |Court Master |