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[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

NCT Delhi - Subsection

Section 89(1)(xix) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(xix)acquisition of land for construction of office building, guest house for farmers and visitors and staff quarters and maintenance, thereof; hiring built up accommodation for office use, guest, house or for other purpose of agricultural marketing;