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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1) in The Air (Prevention And Control Of Pollution) Act, 1981

(1)The State Government may, by notification in the Official Gazette,
(a)establish one or more State Air Laboratories; or
(b)specify one or more laboratories or institutes as State Air Laboratories to carry out the functions entrusted to the State Air Laboratory under this Act.