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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Manipur - Subsection

Section 75(1) in The Manipur Panchayati Raj Act, 1994

(1)An officer of the rank of the Deputy Commissioner shall be the Chief Executive Officer of the Zilla Parishad who shall be appointed by the Government. The Government may, also appoint an Additional Chief Executive Officer for a Zilla Parishad on such terms and conditions as may be prescribed.