Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(2) in The Copyright Rules, 2013

(2)Every such application shall be in respect of one work only, and shall be accompanied by the fee specified in the Second Schedule in this behalf.