Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2)(a) in The Punjab Betterment Charges and Acreage Rates Rules, 1955

(a)for the date prior to the commencement of the scheme as fixed by Government by notification under section 5 of the Act; and