Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 27] [Entire Act] State of Punjab - Subsection Section 27(7) in The Punjab Co-operative Societies Act, 1961 (7)A member who is removed under sub-section (1) may be disqualified for being elected to nay committee for such period not exceeding three years as the Registrar may fix.]
