Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(1)(i) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(i)a retired judge of High Court as the Chairperson to be appointed in consultation with the Chief Justice of the High Court concerned;