Bombay High Court
The Executive Engineer, Water Supply ... vs Smt. Kamalabai Narhari Vhonde And Ors on 15 July, 2022
Author: Shrikant D. Kulkarni
Bench: Shrikant D. Kulkarni
1/1 513-caf-1781-2019 in fast-35784-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION NO. 1781 OF 2019
WITH
CIVIL APPLICATION NO. 1782 OF 2019
IN
FIRST APPEAL (ST) NO. 35784 OF 2018
The Executive Engineer, Water
Supply Department, Yeola ...Applicant
Vs.
Smt. Kamalabai Narhari Vhonde and Ors. ...Respondents
.....
Digitally
signed by `
MAMTA
Ms. Chaitrali Deshmukh, for the Applicant / Appellant.
MAMTA
AMAR KALE
AMAR Date:
KALE 2022.07.18
17:24:53
+0530
Mr. N. B. Patil, AGP for the Respondent / State.
.....
CORAM : SHRIKANT D. KULKARNI, J.
DATE : 15 JULY, 2022 P.C. . Not on board. Taken on board at the request of learned counsel for the Applicant / Appellant.
2. Stand over to 12 August 2022. To be tagged alongwith FAST/35716/2018 and FAST/34725/2018.
(SHRIKANT D. KULKARNI, J.) Mamta Kale