Delhi High Court - Orders
Delhi Tourism And Transportation ... vs Sunehari Bagh Construction Private ... on 18 May, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO (COMM) 199/2022, CM APPL. 53723/2022 (Stay) & CM
APPL. 53755/2022 (Permission to file additional documents)
DELHI TOURISM AND TRANSPORTATION
DEVELOPMENT CORPORATION LTD (DTTDC)
..... Appellant
Through: Mr. Parvinder Chauhan, Advocate.
versus
SUNEHARI BAGH CONSTRUCTION PRIVATE LIMITED
..... Respondent
Through: Mr. Avinash Trivedi and Mr.
Anurag Kaushik, Advocates.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 18.05.2023 Mr. Avinash Kaushik enters appearance on behalf of the respondent and prays for and is granted time to file a reply to CM APPL. 53755/2022 filed on behalf of applicant/appellant under Order XLI Rule 27 read with Section 151 of Code of Civil Procedure (CPC), 1908 seeking leave/permission to file and rely on additional documents.
Let reply be filed within four weeks from today with an advance copy to learned counsel appearing on behalf of the appellant, who may file rejoinder thereto, if any, within two weeks thereafter.
List on 18.10.2023.
FAO (COMM) 199/2022 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 12:49:40 Copy of this order be uploaded on the website of this Court.
SIDDHARTH MRIDUL, J TALWANT SINGH, J MAY 18, 2023/pa Click here to check corrigendum, if any FAO (COMM) 199/2022 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 12:49:40