Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tripura - Section

Section 75 in Tripura Police Act, 2007

75. Training.

- It shall be the duty of the Commission to ensure that all its Members, and other staff and their staff are regularly trained, inter alia, about:
(a)technical and legal issues related to departmental inquiries ;
(b)specific forms of human rights violation ; and
(c)appropriate handling of victims of police abuse