Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(3) in The Punjab Agricultural Produce Markets (Election Petition) Rules, 1981 (3)The petitioner shall enclose with election petition such number of copies of the petition and of its enclosure as there are number of respondents.
