Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] State of Sikkim - Subsection Section 12(1)(ii) in Sikkim Agricultural Land Ceiling and Reforms Act, 1977 (ii)for the next thirty standard acres, an amount being one hundred times the land revenue payable for such land;