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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

NCT Delhi - Subsection

Section 60(1)(d) in Delhi Co-operative Societies Act, 1972

(d)between the society and any other co-operative society, between a society and liquidator of another society or between the liquidator of one society and the liquidator of another society, such disputes shall be referred to the Registrar for decision and no court shall have jurisdiction to entertain any suit or other proceedings in respect of such dispute.