Section 3 in The Orissa Animal Contagious Diseases Act, 1949
3. Definitions.
- In this Act, unless there is anything repugnant in the subject or context-(a)"Animal" means any domesticated animal or bird kept in confinement;(b)"an infective animal" is one which is affected with a scheduled disease or has recently been in contact with or in close proximity to an animal so affected;(c)"prescribed" means prescribed by rules or regulations made under this Act;(d)"scheduled disease" means any disease for the time being included in the Schedule in Appendix 1.
