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Calcutta High Court (Appellete Side)

Kamalesh Adak & Anr vs Somnath Chakraborty & Ors on 26 July, 2016

Author: Debangsu Basak

Bench: Debangsu Basak

                                                          1


26.07.2016

.

rc C.O. No. 1950 of 2016 Kamalesh Adak & Anr.

-Vs-

Somnath Chakraborty & Ors.

Mr. Pankaj Ladia .. For the petitioner The revisional application is directed against an order dated April 19, 2016. The petitioner will serve a copy of this application on the opposite parties as well as their advocate-on-record and will file affidavit of service to such effect on the next date of hearing.

List this application on August 04, 2016.

( Debangsu Basak, J. )