Calcutta High Court (Appellete Side)
Kamalesh Adak & Anr vs Somnath Chakraborty & Ors on 26 July, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
1 26.07.2016
.
rc C.O. No. 1950 of 2016 Kamalesh Adak & Anr.
-Vs-
Somnath Chakraborty & Ors.
Mr. Pankaj Ladia .. For the petitioner The revisional application is directed against an order dated April 19, 2016. The petitioner will serve a copy of this application on the opposite parties as well as their advocate-on-record and will file affidavit of service to such effect on the next date of hearing.
List this application on August 04, 2016.
( Debangsu Basak, J. )