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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(b) in Andhra Pradesh Provisional Transmission and Bulk Supply Licence, 1999

(b)"Affiliate" means in relation to the licensee, any subsidiary of the Licensee, any company or entity which has any commercial or financial | interest in the Licensee or in which the Licensee has any commercial or I financial interest;