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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(2)(b) in The Punjab Agricultural Produce Markets Act, 1961

(b)all assets of the Committee shall vest in the Board and the Board shall be liable for all the legal liabilities of the Committee subsisting at the date of its supersession up to the limit of the said assets ;