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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(1) in Poona University Act, 1974

(1)The territorial limits, within which the powers conferred upon the University by this Act shall be exercised, shall comprise the whole of the University area:Provided that, any educational institution in the State of Maharashtra, or in any other territory, may, subject to such conditions and restrictions as the University and the State Government may think fit to impose, be admitted to the privileges of the University;Provided further that, the benefit of correspondence courses or external degree courses may be extended by the University to students outside University area.