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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(k) in Maharashtra Jeevan Authority Act, 1976

(k)to carry out applied research for efficient discharge of the duties and functions of [the Authority] [These words were substituted for the words 'the Board' by Maharashtra 25 of 1997, Section 5.];