Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9B] [Entire Act] Union of India - Subsection Section 9B(c) in The Companies (Indian Accounting Standards) Rules, 2015 (c)the line item(s) in profit or loss in which the gain or loss is recognized (if not presented separately).
