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State of Gujarat - Section

Section 74 in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949

74. Delegation of powers.

- The Government may , subject to such restrictions and Conditions as it may impose, by notification in the Official Gazette, delegate to any of its officers, not below the rank of an Assistant or Deputy Collector, all or any of the powers conferred on it by this Ordinance.