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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(b) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(b)"Allotted Transmission/Distribution Capacity" means the power transfer in MW between the fixed point(s) of injection and point(s) of drawal allowed [after concurrence of Government] [Inserted vide Orissa Gazette Extraordinary No. 1010, dated 18.7.2006.] to a long-term customer on the inter-state transmission or distribution system under normal circumstances and the expression "allotment of transmission or distribution capacity" shall be construed accordingly;